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M/S Dominos Pizza Overseas Franchising ... vs The State Of Uttar Pradesh on 3 May, 2017

     ITEM NO.65                          REGISTRAR COURT. 1                SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) No(s).                   5829/2017


     M/S DOMINOS PIZZA OVERSEAS FRANCHISING BV THROUGH ITS AUTHORISED
     SIGNATORY, MR. ACHAL CHAWLA                       Petitioner(s)

                                                    VERSUS

     STATE OF UP AND ORS                                               Respondent(s)
     (with interim relief and office report)
     WITH
     SLP(C) No. 6344/2017
     (With WITH Interim Relief and Office Report)


     Date : 03/05/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. Anupam Mishra, Adv.
                                        Kishore Kunal,Adv.


     For Respondent(s)
                                         Mr. Ravi Prakash Mehrotra,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to respondent Nos.1 to 4 for filing counter affidavit.

Four weeks' time is granted to respondent Nos.1 to 3 for filing counter affidavit.

List again on 25.7.2017.

Reason: (RAJESH KUMAR GOEL) Registrar