Delhi High Court - Orders
Minda Spectrum Advisory Limited & Ors vs M/S Aditya Minda Industries Private ... on 16 March, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 612/2024, I.A. 34282/2024
MINDA SPECTRUM ADVISORY LIMITED & ORS. .....Plaintiffs
Through: Mr. Chander Mohan Lall, Senior
Advocate with Ms. C.A. Brijesh and Ms.
Simranjot Kaur, Advocates.
versus
M/S ADITYA MINDA INDUSTRIES PRIVATE LIMITED
.....Defendant
Through: Mr. Kunal Tandon, Senior Advocate
with Mr. Amartya Ashish Sharan, Mr. Anuruddha
Singh, Ms. Natasha, Mr. Akash Kishore and Mr.
Animesh Rajoriya, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.03.2026 I.A. 4196/2026
1. This application is filed on behalf of the Plaintiffs under Order XI Rule 1(5) read with Section 151 CPC to place on record the additional documents.
2. Issue notice.
3. Mr. Amartya Ashish Sharan, learned counsel accepts notice on behalf of Defendant.
4. Let a complete copy of application along with documents be served to learned counsel for Defendant within three days from today.
5. Reply be filed within two weeks from today.
CS(COMM) 612/2024 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:01:28
6. List on 06.04.2026.
CS(COMM) 612/2024 & I.A. 34282/2024
7. List on 06.04.2026.
JYOTI SINGH, J MARCH 16, 2026/AK CS(COMM) 612/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:01:28