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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(41) in The Himachal Pradesh Municipal Corporation Act, 1994

(41)"vehicle" includes bicycle, tricycle and auto motor car and every wheeled conveyance which is used or capable of being used on a public street.Chapter - II Classification of Municipalities and Municipal Area