Delhi High Court - Orders
Ajay Taneja & Anr vs Rattani Devi on 28 January, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~14 (advance list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 143/2019 and CM APPL. 30946/2019
AJAY TANEJA & ANR. ....Petitioners
Through: None
versus
RATTANI DEVI ....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 28.01.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the parties.
2. Adverse orders are deferred.
3. List the matter on 13.08.2021.
RAJIV SHAKDHER, J JANUARY 28, 2021 rb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:30.01.2021 17:49:51