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Delhi High Court - Orders

Ajay Taneja & Anr vs Rattani Devi on 28 January, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~14 (advance list)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.R.P. 143/2019 and CM APPL. 30946/2019
                                AJAY TANEJA & ANR.                                         ....Petitioners
                                                           Through:     None
                                                           versus
                                RATTANI DEVI                                              ....Respondent
                                                           Through:     None
                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                             ORDER

% 28.01.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no representation on behalf of the parties.

2. Adverse orders are deferred.

3. List the matter on 13.08.2021.

RAJIV SHAKDHER, J JANUARY 28, 2021 rb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:30.01.2021 17:49:51