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[Cites 0, Cited by 0] [Section 628] [Entire Act]

State of Haryana - Subsection

Section 628(2) in Punjab Jail Manual

(2)Whipping shall be inflicted on the buttocks, with a ratan not exceeding the legal minimum of half an inch diameter, and in case of prisoners under sixteen years of age it shall be inflicted, in the way of school discipline, with a still lighter ratan.