Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(XII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016 (XII)Where none of the options given to a question is correct, the question will not be considered and no marks will be given to any candidate.
