Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs M/S. Business Process Outsourcing ... on 22 August, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.32 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).......... of 2016
(CC No. 15391/2016)
(Arising out of impugned final judgment and order dated 31/03/2016
in ITA No. 668/2015 passed by the High Court of Karnataka at
Bangalore)
COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S BUSINESS PROCESS OUTSOURCING INDIA PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 22/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, AG
Mr. Rupesh Kumar, Adv.
Mrs. Diksha Rai, Adv.
Mr. Pratik Raoka, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 30279 of 2015.
(Rajni Mukhi) (Renu Diwan) SR. P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.08.24 22:56:46 IST Reason: