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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Naval Officers in plain clothes, who, either by reason of their position or because they belong to the same ship, are known to be officers.