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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(1)(e) in Ramchandra Chandravansi University Act, 2018

(e)The conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies examiners and moderators;