Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 8(1)] [Section 8] [Entire Act] Union of India - Subsection Section 8(1)(b) in The Air (Prevention And Control Of Pollution) Act, 1981 (b)is of unsound mind and has been so declared by a competent Court, or