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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3) in Bihar Animal Sciences University Act, 2016

(3)The existing research organization (As per schedule-i) and experimental station and farms along with the facilities and budget in the field of Veterinary Science, Animal Husbandry, Dairy Technology, Fisheries and allied branches in the Government Departments shall be transferred to the University with effect from such date as the Government may notify.