Andhra Pradesh High Court - Amravati
Dr. G. Krishna Prasad vs Andhra Pradesh Public Service ... on 25 November, 2021
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: W.P.No.22376 of 2021
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
2 25.11.2021 NJS, J
At the request of Mr. N.A.Ramachandra
Murthy, learned Standing Counsel for the 1st
respondent-APPSC, list the matter after two
weeks for filing counter.
________ NJS, J cbs