Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Bihar Boiler Operation Engineer's Rules, 1960

(1)A person in charge of a boiler shall be deemed to be in direct and immediate charge of the same when he is within 150 feet of such a boiler.