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[Cites 0, Cited by 0] [Section 101(7)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(7)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)If any sum which is not so included in the budget, is expended in an emergency, the circumstances in which such sum was expended shall forthwith be reported by the President to the Council and the Collector, with an explanation of the way in which it is proposed to cover such extra expenditure.