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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(3) in New Town Kolkata Planning Area (Building) Rules, 2014

(3)the planning design, construction and installation of water supply, drainage and sanitation and gas supply system shall be in accordance with the provisions of water supply, drainage and sanitation, gas supply and/or plumbing services, of the National Building Code of India;