Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 34] [Entire Act]

State of Rajasthan - Section

Section 27 in Rajasthan Rent Control Act, 2001

27. Limitation.

- Subject to the provision of this Act, the provisions of Limitation Act, 1963 (Central Act No. 36 of 1963) shall, as far as may be, apply to petitions, applications, appeals or other proceedings filed or proceeded with before a Rent Tribunal or an Appellate Rent Tribunal.