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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in All India Institute of Medical Sciences Rules, 2019

(1)For the purpose of nomination of members under clause (f) of section 4 of the Act, the Vice-Chancellor of every Indian University having medical faculty may recommend one person from the Medical faculty of the University including the Vice- Chancellor, if the said Vice-Chancellor is a Medical personnel.