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[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of West Bengal - Subsection

Section 9A(4)(a) in The Burdwan University Act, 1981.

(a)the Pro-Vice-Chancellor (Administration and Academic) is, by reason of leave, illness or other cause, temporarily unable to exercise the powers and perform the duties of his office, or