Central Administrative Tribunal - Delhi
Sunil Kant Tangri vs Geological Survey Of India on 4 November, 2022
1
R.A. No. 61/2022 in P.T. No. 48/2022 in O.A. No. 1501/2018
Central Administrative Tribunal
Principal Bench: New Delhi
R.A. No. 61/2022 in
P.T. No. 48/2022 in
O.A. No. 1501/2018 (Chandigarh Bench)
This Friday the 04th day of November, 2022
Hon'ble Mr. Justice Ranjit Vasantrao More, Chairman
Sunil Kant Tangri,
Aged about 62 years,
Son of Late Sh. Gian Chand Tangri,
Deputy Director General (Geology) (Retd.),
Group 'A' Operation, Manipur,
Nagaland and Mizoram,
Geological Survey of India,
Dimapur (Nagaland),
Now resident of House No. 1268,
Sector 15 -B, Chandigarh.
...Review Applicant
(Applicant in person)
Versus
1. Union of India,
Through Secretary, Ministry of Mines,
Shastri Bhawan, Dr. Rajendra Prasad Road,
New Delhi - 110001.
2. The Secretary, Ministry of Personnel,
Public Grievances and Pensions,
Department of Personnel and Training,
North Block, New Delhi - 110001.
3. The Director General,
Geological Survey of India,
27, J. L. Nehru Road,
Kolkata - 700016,
West Bengal.
...Respondents
(By Advocate: Mr. Subhash Gosai)
2
R.A. No. 61/2022 in P.T. No. 48/2022 in O.A. No. 1501/2018
ORDER (ORAL)
Per: Justice Ranjit Vasantrao More, Chairman:
Mr. Sunil Kant Tangri, the review applicant, appearing in person, after arguing for some time seeks leave to withdraw the Review Application (RA) unconditionally. Leave granted.
2. Accordingly, the RA stands dismissed as withdrawn. No costs.
3. Registry is directed to take appropriate action regarding listing of transferred OA No. 2159/2022 (earlier OA No. 1501/2018 of Chandigarh Bench) for final hearing on 13.12.2022.
(Justice Ranjit Vasantrao More) Chairman /as/