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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(2)A status report on the current short-term customers indicating,
(a)Name of customer;
(b)Period of open access granted (date of commencement and date of termination);
(c)Point of injection;
(d)Point of drawal;
(e)Transmission's system / distribution system used, and
(f)Open access capacity used.