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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(3)Any reference in this rule to the left forefinger of a voter shall, in the case where the voter has left forefinger missing, be construed as a reference to any other finger, of his left hand and shall in the case where all the fingers of his left hand are missing, be construed as a reference to the forefinger or any other finger of his right hand, and shall, in the case where all his fingers of both the hands are missing be construed as reference to such extremity of his left or right arm as he possesses.