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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(b) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(b)issuance and listing of municipal debt securities by an issuer on private placement basis which are intended/disclosed to be listed on a recognised stock exchange.]