Supreme Court - Daily Orders
Ajanta Transistor Clock Mfg. Co. vs Dy. Commr. Of Income Tax on 28 October, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.26 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20386/2016
(Arising out of impugned final judgment and order dated 08/06/2016
in SCA No. 17105/2015 passed by the High Court Of Gujarat At
Ahmedabad)
AJANTA TRANSISTOR CLOCK MFG. CO. Petitioner(s)
VERSUS
DY. COMMR. OF INCOME TAX Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Gaurab Banerji, Sr. Adv.
Mr. Bhargava V. Desai, Adv.
Ms. Akriti Dewan, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.10.28 16:00:27 IST Reason: