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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(x) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(x)General Nuisance - An industry which produce explosive or any other inflammable material shall not be permitted. The welding process that produces dazzling spark visible outside the premises shall not be permitted.