Telangana High Court
Forum For Good Goverance vs Prl.Secy., Ma.Ud. Hyd., 4 Others, on 28 April, 2021
Author: Hima Kohli
Bench: Hima Kohli, B.Vijaysen Reddy
Items No.21-28
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
W.P (PIL) No.219 OF 2020, W.P.No.8059 OF 2020,
W.P. No.17957 OF 2017, W.P (PIL) No.63 OF 2016,
W.P (PIL) No.211 OF 2020, W.P (PIL) No.241 OF 2020,
W.P (PIL) No.250 OF 2020 & WP (PIL) No.277 OF 2020
COMMON ORDER:(Per the Hon'ble the Chief Justice Hima Kohli)
1. Learned counsel for the respondent/State states that he has filed a copy of W.P (C) No.1236 of 2020 entitled Juvvadi Sagar Rao v. Union of India and others which is pending before the Supreme Court wherein, the State of Telangana has been impleaded as the respondent No.5 and the States of Tamil Nadu and Andhra Pradesh as the respondents No.6 and 7.
2. A challenge has been laid to G.O.Ms.No.287 dated 03.04.2008 and G.O.Ms.No.276 dated 02.07.2010 in the said petition wherein notice was issued by the Supreme Court on 16.12.2020. Further, the petitioner therein has been directed to implead all the State Governments/Union Territories in the said matter. Learned counsel states that service has yet to be effected on the newly impleaded respondents and the State of Telangana has not yet filed a counter affidavit.
3. In view of the aforesaid submission, it is deemed appropriate to close all the petitions. After the Supreme Court takes a decision in the captioned petition, it shall be for the parties to seek consequential relief, if any, by approaching the Government authorities. W.P.No.219 of 2020 & batch Page 1 of 2 2
4. The present petitions are accordingly closed along with the pending applications, if any, with a direction that the order dated 18.10.2016 passed in W.P (PIL).No.63 of 2016 shall continue to operate till a decision is taken by the Supreme Court on the captioned petition.
_________________ HIMA KOHLI, CJ ______________________ B.VIJAYSEN REDDY, J 28.04.2021 Lrkm W.P.No.219 of 2020 & batch Page 2 of 2