Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2)(a) in Maharashtra Public Trust Rules, 1951

(a)by a certified copy of the finding or order appealed from [or against which an application under section 70A is made] [Inserted by Notification No. 13337/P, dated 2nd June 1972.]; and