Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act] State of Tamilnadu - Subsection Section 5A(5)(iii) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 (iii)to make recommendation to the record officer in the discharge of his functions under sections 3,4 and 5; and