Meghalaya High Court
Cmj University vs . The University Grant Commission on 5 October, 2020
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 07
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 221 of 2016
Date of Order: 05.10.2020
CMJ University Vs. The University Grant Commission
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A. Singh, Adv.
For the Respondent(s) : Ms. B. Ghosh, Adv. vice
Mr. B. Deb, Adv.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No This matter has been taken up today via video conferencing.
Heard Mr. A. Singh, learned counsel for the petitioner who submits that this matter may also be tagged together with WP(C) No. 177 of 2014, to which Ms. B. Ghosh, learned counsel for the respondent has no objection.
Prayer is allowed.
In view of the above, registry is directed to do the needful.
Judge Meghalaya 05.10.2020 "D. Nary, PS"