Madhya Pradesh High Court
Baiju @ Vijay vs State Of M.P. on 3 August, 2019
1 CRA-623-2008 The High Court Of Madhya Pradesh CRA-623-2008 (BAIJU @ VIJAY Vs STATE OF M.P.) 10 Gwalior, Dated : 03-08-2019 Let the case be listed alongwith Cr.A. No. 239/2008.
(ANAND PATHAK) (VIVEK AGARWAL)
JUDGE JUDGE
neetu
NEETU
SHASHANK
2019.08.04
22:31:47 -07'00'