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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

UT Chandigarh - Subsection

Section 73(1)(f) in The Punjab Value Added Tax Act, 2005

(f)a retired gazetted officer of the Punjab Excise and Taxation Department, who has an experience of working in any capacity for a minimum period of five years under this Act and/or the repealed Act; provided a period of two years had elapsed since the date of his retirement.