Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(3) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006 (3)The accounts of the Committee shall be audited annually by such Auditor as the State Government may appoint.
