Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 35 in Bihar Minor Mineral Rules, 2017 35. Corporation to buy minerals at prescribed rates. - The Department may direct all the new Settlees or existing Settlees or any other licensee to sell all or any proportion of their produce to the Corporation at such rates as may be prescribed.
