Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Meghalaya - Subsection Section 81(e) in Meghalaya Municipal Act, 1973 (e)amount of taxes payable separately under Section 68 (1), (a),(c) or (d) ;
