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State of Bihar - Section

Section 16 in The Bar Council of Bihar Election Rules, 1968

16. Voting in person.

- Voters shall cast their votes in person at the respective Polling Station on the dates notified in this behalf.Voters casting votes must produce their Identity Cards with Photos issued by the Bar Council in case of dispute before obtaining Ballot Paper and those Voters, who fail to produce Identity Cards shall not be supplied ballot papers. The Presiding Officer shall put his signature with date on the Identity Card in token of production of the Identity Card.