Section 851(d) in Police Regulations, Bengal , 1943
(d)The certificate of verification and the report referred to above of the Controller of Military Accounts concerned should be submitted to the Inspector-General's office along with the ex-serviceman's sheet roll for the army service, military discharge certificate and the service book for transmission to the Accountant-General, for a certificate as to whether the military service in question and half of the service in the reserve will count towards civil pension under Article 356, Civil Service Regulations.