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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(1)The first general notice and the second general notice referred to in sub-clause (i) of clause (a) of sub-section (1) of section 23A shall be in form [F and G respectively.]