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Union of India - Section

Section 13 in The Customs Tariff (Transitional Product Specific Safeguard Duty) Rules, 2002

13. Imposition of duty on non-discriminatory basis.

- Any safeguard duty under section 8C of the Act imposed under rule 10 or rule 12 shall be on a non-discriminatory basis and applicable to all imports of such article from the People's Republic of China.