Chattisgarh High Court
Gopal Ram Chandra vs Shri Sudhir Kumar Saraf 28 ... on 18 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 150 of 2019
Gopal Ram Chandra Versus Sundir Kumar Saraf
18.02.2019 Shri Sunil Tripathi, Counsel for the Petitioner.
Shri Sunita Jain, G.A. present in the Court is directed to seek instruction
as to how the order dateD 05.07.2018 passed in WPS No. 3140 of 2017 has
been complied with.
The petitioner shall serve complete set of contempt petition to Ms.
Sunita Jain to seek instruction
Registry is direction to reflect the name of Saleem Kazi Dy. A. G on
behalf of all the respondents on the next date of hearing.
List this case for further consideration on the 11 of April 2019.
Sd/-
(P. Sam Koshy) Judge jyoti