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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(a) in Dr. Babasaheb Ambedkar Open University Act, 1994

(a)the first Vice-Chancellor and the first Registrar shall be appointed by the State Government as soon as practicable after passing of this Act for a period not exceeding three years on such terms and conditions as the State Government thinks fit,