Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] Union of India - Subsection Section 16(1)(b) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022 (b)The proposal form shall also have a provision to capture the electronic Insurance Account (eIA) number, if available;