Himachal Pradesh High Court
Virender Singh Dhanta vs . Shri Jitender Singh Kataik And Another on 20 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Virender Singh Dhanta Vs. Shri Jitender Singh Kataik and another COMS No. 31 of 2018 20.09.2022 Present: Mr. Vinod Kumar Gupta, Advocate, for the plaintiff.
.
Ms. Aruna Chauhan, Advocate, for defendant No. 1.
Mr. Arvind Sharma, Advocate for defendant No 2.
Replication not filed. On the request of learned counsel for the plaintiff, four weeks' more time is granted to do the needful, failing which, the right of the plaintiff to file the replication shall stand closed automatically. List thereafter.
(Ajay Mohan Goel) Judge September 20, 2022 (bhupender) ::: Downloaded on - 20/09/2022 20:08:15 :::CIS