Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(x) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (x)"Kudumbasree units" means the Kudumbasree unit functioning under the State Poverty Eradication Mission of the Government and includes the Self Help Groups;
