Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 5 in Executive Instructions Relating to Opium 5. Issue of opium. - Opium will be issued to a licensed vendor thereof or to a licensed druggist only from the Government treasury or treasuries entered in his licence or permit.
