Madhya Pradesh High Court
Gajendra Singh Vardhaman vs Smt. Seema Sharma on 5 September, 2017
5.9.2017 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matter could not be taken up in the second round, therefore adjourned :-
Serial Number Next date of listing 71, 78, 81, 83, 86, 87, 88, 11/09/17 89, 90, 91, 94, 95, 96, 97, 98, 100.1, 101, 103 and 105 107, 109, 110, 111, 112, 12/09/17 113, 116, 117, 119, 121, 127, 130, 131, 133, 134, 137, 138, 139 and 140 143, 144, 145, 146, 147, 13/09/17 148, 152, 153, 154, 155, 159, 160, 161, 194, 195, 198, 200 and 202 205, 207, 210, 211, 212, 14/09/17 215, 216, 217, 221, 222, 223, 224, 225, 228, 231, 233, 234 and 235 236, 238, 242, 245, 247, 15/09/17 248, 250, 252, 253, 254, 259, 260, 261, 262, 264, 266, 267 and 268 164, 165, 166, 167, 168, After four weeks 172, 174, 175, 180, 181, 183, 184, 185, 186, 187, 188, 189 and 190 Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE