Patna High Court - Orders
M/S City Rolling Mill Pvt. Ltd. vs The Chairman Cum Md, Bsphcl on 18 February, 2026
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20847 of 2025
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M/s City Rolling Mill Pvt. Ltd.
... ... Petitioner/s
Versus
The Chairman cum MD, BSPHCL
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Harsh Vardhan, Advocate.
For the Respondent/s : Mr. Vivek Prasad, Advocate.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
2 18-02-2026Learned counsel appearing on behalf of the Respondent-SBPDCL seeks time for filing counter affidavit.
2. Post the matter on 30.03.2026.
3. In the meanwhile, no coercive steps shall be taken against the petitioner till the next date of hearing.
(A. Abhishek Reddy, J) shakir/-
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