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[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(6)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)Where a Government servant is retired from service by the Government, under Article 226 (2) or 226 (3) of Jammu and Kashmir Civil Service Regulations.