Section 3(b) in The Rajasthan Legislative Assembly Members (Removal of Disqualification) Act, 1956
(b)the office of a Parliamentary Secretary or a Parliamentary Under Secretary;(bb)[ the office of the Leader of the Opposition in the Rajasthan Legislative Assembly] [Inserted by Act No. 4 of 1981 published in Rajasthan Gazette Part 4-A, dated 2-4-198.];
