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[Cites 0, Cited by 0] [Section 68F(2)] [Section 68F] [Entire Act]

Union of India - Subsection

Section 68F(2)(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(d)any transaction entered into by any person with intent thereby to diminish directly or indirectly the value of his own property and to increase the value of the property of any other person.