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State of Tamilnadu - Section

Section 16 in Periyar University Act, 1997

16. The Controller of Examinations.

(1)The Controller of Examinations shall be a whole-time officer of the University appointed by the Syndicate for such period and on such terms and conditions as may be prescribed.
(2)The Controller of Examinations shall exercise such powers and perform such duties as may be prescribed.