Section 22A in The Chota Nagpur Rural Police Act, 1914
22A. Employment of police enrolled under Police Act 1861.
- The [State] [Substituted by the A.L.O.] Government may by notification direct that it is expedient to employ police enrolled under the Police Act 1861 instead of village-policemen in any mining area to be specified in such notification and may at time withdraw such notification.
